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Govt Relaxes Norms Dealing with CSR, Directors Appointment, Audits for Ease of Doing Biz At GIFT City - (20 Jan 2017)

Union Ministry of Corporate Affairs has issued two notifications, giving thereby more relaxations aimed at more 'ease of doing business' for companies willing to operate in Gift Citybased International Finance Service Centre (IFSC).

Tags : UNION MINISTRY OF CORPORATE AFFAIRS   GIFT CITYBASED INTERNATIONAL FINANCE SERVICE CENTRE  

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