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Bengaluru DRT Orders Banks to Start Recovering Loan From Vijay Mallya in Kingfisher Case - (20 Jan 2017)

Debt Recovery Tribunal has ordered SBI-led consortium of banks to start process of recovering over Rs 6,203 crore, at 11.5 per cent annual interest rate, from embattled tycoon Vijay Mallya and his companies in Kingfisher Airlines case.

Tags : DEBT RECOVERY TRIBUNAL   VIJAY MALLYA   KINGFISHER CASE   LOAN  

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