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Patna HC Gives Nod to 'Human Chain Event' On Condition of Making Children's Participation Voluntary - (20 Jan 2017)

Patna High Court has given its nod to Bihar Govt 'Human Chain Event', after Government gave an undertaking for making children's participation voluntary during proposed formation of world's longest human chain in support of prohibition on liquor ban.

Tags : PATNA HIGH COURT   HUMAN CHAIN EVENT   LIQUOR BAN  

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