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Bombay HC Disqualifies BJP MLA For Concealing Info About Office of Profit - (20 Jan 2017)

Bombay High Court has disqualified Bharatiya Janata Party MLA from Gadchiroli (ST) Deorao Holi from Assembly membership on a plea that he didn't disclose details about office of profit he was holding at time of filing his nomination papers for 2014 Assembly elections.

Tags : BOMBAY HIGH COURT   BJP   MLA   OFFICE OF PROFIT  

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