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P&H High Court: Circumstances Point Towards Rape in Murthal During Jat Agitation - (20 Jan 2017)

Punjab & Haryana High Court has observed that statements of some witnesses and recovery of women's undergarments indicate that rapes had taken place at Murthal during Jat quota protests in February 2016.

Tags : PUNJAB & HARYANA HIGH COURT   MURTHAL   JAT AGITATION   RAPE  

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