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Govt: PMGKY Not Applicable on Jewellery, Stocks, Immovable Properties, Foreign Accounts - (19 Jan 2017)

Government has clarified that only unaccounted domestic cash holding can be declared through Pradhan Mantri Garib Kalyan Yojna (PMGKY) and not jewellery, stocks, immovable property or overseas accounts.

Tags : PRADHAN MANTRI GARIB KALYAN YOJANA   INCOME DISCLOSURE SCHEME  

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