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CBDT: No TDS or Advance Tax Credit For Disclosure Made Under PMGKY - (19 Jan 2017)

Central Board of Direct Taxes (CBDT) has clarified that no credit will be allowed against advance tax paid or Tax Deducted at Source (TDS) or Tax Collected at Source (TCS) in respect of income declared under Pradhan Mantri Garib Kalyan Yojna (PMGKY).

Tags : CENTRAL BOARD OF DIRECT TAXES   PRADHAN MANTRI GARIB KALYAN YOJANA   INCOME DISCLOSURE SCHEME   TDS   TCS  

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