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Government: Bank Deposits Before April 01, 2016 Can be Declared Under PMGKY - (19 Jan 2017)

Govt has clarified that deposits in bank accounts made before 1 April 2016 can also be declared under Pradhan Mantri Garib Kalyan Yojana (PMGKY), the second income disclosure scheme introduced by Government in 2016-17 to give holders of unaccounted wealth a chance to come clean.

Tags : BANK DEPOSITS   PRADHAN MANTRI GARIB KALYAN YOJANA   INCOME DISCLOSURE SCHEME  

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