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P&H High Court Notices Haryana Govt Over Alleged Scam in Pensions Distribution - (19 Jan 2017)

Punjab and Haryana High Court has issued notice to Haryana Government on a plea seeking FIR in an alleged scam in pensions distributed under social welfare schemes, including pension for old aged, widows and handicapped person.

Tags : PUNJAB AND HARYANA HIGH COURT   PENSIONS DISTRIBUTION   SCAM  

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