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Bombay HC Directs Railways to Make Suburban Stations Disabled-Friendly - (19 Jan 2017)

Bombay High Court has warned Railways that it will initiate contempt proceedings against General Managers of Central and Western Railways if it does not abide by its undertaking to make all suburban stations disabled-friendly according to an NGO's audit report.

Tags : BOMBAY HIGH COURT   RAILWAYS   SUBURBAN STATIONS   DISABLED-FRIENDLY  

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