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Bombay High Court, Scholarship Scam Bombay HC Pulls Up State Over Vacant Posts at Forensic Labs - (19 Jan 2017)

Bombay High Court has directed State Government to file an affidavit within 30 days stating in how much time it will fill 260 posts at forensic laboratories.

Tags : BOMBAY HIGH COURT   FORENSIC LABS   VACANT POSTS  

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