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Delhi HC Directs DCW to Pay Salary Arrears to Staffs - (19 Jan 2017)

Delhi High Court has directed Delhi Commission for Women (DCW) to pay 50 per cent salary arrears of 35 of its staffers and provide records of staff appointed by it without approval of Lieutenant Governor.

Tags : DELHI HIGH COURT   DELHI COMMISSION FOR WOMEN   SALARY ARREARS  

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