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Supreme Court: Decree Passed in Sutlej- Yamuna Link Canal Dispute Cannot be Flouted - (19 Jan 2017)

Supreme Court has said that decrees passed in Sutlej- Yamuna Link (SYL) canal dispute between Punjab and Haryana cannot be flouted, and has directed both States to strictly implement its orders.

Tags : SUPREME COURT   SUTLEJ- YAMUNA LINK  

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