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Supreme Court Dismisses Bibi Jagir Kaur's Plea to Stay Her Conviction in Murder Case - (18 Jan 2017)

Supreme Court has dismissed an appeal by Former Punjab Minister and Ex-SGPC Chief Bibi Jagir Kaur’s to stay her conviction in connection with 2002 murder of her daughter.

Tags : SUPREME COURT   BIBI JAGIR KAUR  

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