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Jodhpur Based Court Acquits Salman Khan of All Charges Under Arms Act in Black Buck Poaching Case - (18 Jan 2017)

A Jodhpur based Court has acquitted Bollywood Actor Salman Khan of all charges in Arms Act case against him in alleged poaching of two black bucks, after prosecution failed to provide conclusive evidence proving his guilt.

Tags : CHIEF JUDICIAL MAGISTRATE   JODHPUR DISTRICT   SALMAN KHAN   ARMS ACT   BLACK BUCK POACHING  

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