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CIC Directs CBSE to Permit Inspection of Smriti Irani’s School Records - (18 Jan 2017)

Central Information Commission (CIC) has directed Central Board of Secondary Education (CBSE) to permit examination of Textiles Minister Smriti Irani's Class X and Class XII records, overruling the argument that this was personal information.

Tags : CENTRAL INFORMATION COMMISSION   SMRITI IRANI   SCHOOL RECORDS  

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