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NGT Asks Aviation Ministry, DGCA to Provide Incentives to Pilots Who Cause Less Noise Pollution - (18 Jan 2017)

National Green Tribunal has directed Ministry of Civil Aviation and aviation regulator DGCA to mull over possibility of providing incentives to pilots who create least noise pollution while landing aircraft at IGI Airport.

Tags : NATIONAL GREEN TRIBUNAL   MINISTRY OF CIVIL AVIATION   INCENTIVES  

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