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Hyderabad HC Seeks Response Over Action Taken to Curb Mass Copying in Public Exams - (18 Jan 2017)

Hyderabad High Court has directed Chief Secretaries of both AP and Telangana to file additional affidavits explaining steps being taken to curb mass copying in SSC and Intermediate public examinations in future, especially this March.

Tags : HYDERABAD HIGH COURT   PUBLIC EXAMS   MASS COPYING  

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