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Delhi HC Notices AAP Govt Over Unlicensed Pubs Near Hauz Khas Village - (18 Jan 2017)

Delhi High Court has sought to know what action has been taken by AAP Government against pubs and restaurants near Hauz Khas village which serve liquor without license.

Tags : DELHI HIGH COURT   HAUZ KHAS VILLAGE   UNLICENSED PUBS  

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