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Delhi HC Refuses to Secure Ranbaxy Assets in Daiichi Case - (18 Jan 2017)

Delhi High Court has asked Malvinder Singh & Shivinder Singh, former promoters of Ranbaxy Laboratories, to abide by their previous undertaking and ensure penalty that Singapore Tribunal had awarded in favor of Daiichi remained secured.

Tags : DELHI HIGH COURT   RANBAXY   DAIICHI  

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