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Govt Notifies Graded Response Action Plan to Fight Air Pollution in National Capital - (17 Jan 2017)

Ministry of Environment has notified a Graded Response Action Plan to fight air pollution in Delhi-National Capital Region area, which means that National Capital should brace for another round of odd-even and other such measures, should air quality remain at ‘emergency’ level for 48 hours.

Tags : MINISTRY OF ENVIRONMENT   GRADED RESPONSE ACTION PLAN  

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