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Madras HC Doubles Compensation For Death of Medical Student in Road Accident - (17 Jan 2017)

Madras High Court has increased compensation awarded by a Motor Accident Claims Tribunal to parents of a second year MBBS student who died after being crushed under rear wheels of a container truck while attempting to overtake the vehicle on his motorcycle on Tiruchendur Road in 2010.

Tags : MADRAS HIGH COURT   MOTOR ACCIDENT CLAIMS TRIBUNAL   ROAD ACCIDENT   MEDICAL STUDENT  

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