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RBI Enhances Withdrawal Limits From ATMs From Rs. 4500 to Rs 10,000 Per Day - (16 Jan 2017)

Reserve Bank of India (RBI) has enhanced limit on withdrawals from ATMs from current limit of Rs.4,500 to Rs.10,000 per day per card.

Tags : RESERVE BANK OF INDIA   WITHDRAWAL LIMITS   ATMS  

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