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Delhi HC Rejects Urgent Hearing Plea Over Allegation of Poor Quality Food For Soldiers - (16 Jan 2017)

Delhi High Court has refused urgent hearing on a plea seeking a status report from Ministry of Home Affairs (MHA) following a BSF soldier's allegation that troopers posted along LoC were being served poor quality food.

Tags : DELHI HIGH COURT   BSF SOLDIER   FOOD QUALITY   MINISTRY OF HOME AFFAIRS  

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