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Bombay High Court Slams NGT for Stalling Development - (11 Sep 2015)

Bombay High Court has slammed National Green Tribunal’s (NGT) decision opposing NH7 stretch passing through eco-sensitive zone of Pench Tiger Reserve (PTR), asserting “if development can be stalled by a few white collared environmentalists”.

Tags : BOMBAY HIGH COURT  NATIONAL GREEN TRIBUNAL  PENCH TIGER RESERVE  

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