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Karnataka HC Directs State Not to Interfere with Devotees Right to Participate in Chikkalur Jatra - (16 Jan 2017)

Karnataka High Court has directed State Authorities not to interfere with right of devotees of Saint Siddappaji to participate in ongoing Manteswamy Siddappaji Rachappaji Jatra at Chikkalur in Kollegal taluk of Chamarajanagar district.

Tags : KARNATAKA HIGH COURT   MANTESWAMY SIDDAPPAJI RACHAPPAJI JATRA   SAINT SIDDAPPAJI  

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