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Supreme Court Stays Akrama Sakrama Scheme Intended to Regularize Unauthorized Construction - (16 Jan 2017)

Supreme Court has stayed Akrama Sakrama scheme, exactly a month after Karnataka High Court gave nod to State Government to regularise unauthorised building constructions and in effect protect lakhs of properties across the State through the scheme.

Tags : SUPREME COURT   AKRAMA SAKRAMA SCHEME  

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