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Supreme Court Directs Delhi Govt to Drive Out DTC Buses Parked at Millennium Depot - (16 Jan 2017)

Supreme Court has ordered Delhi Government to drive out by February 4 the last of Delhi Transport Corporation's 320 cluster buses parked at Millennium Bus Depot, which was meant to be a temporary shelter for two weeks for fleet during 2010 Commonwealth Games.

Tags : SUPREME COURT   DELHI TRANSPORT CORPORATION   MILLENNIUM BUS DEPOT  

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