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Calcutta High Court Allows RSS to Hold Mohan Bhagwat's Rally in Kolkata - (13 Jan 2017)

Calcutta High Court has granted permission to Rashtriya Swayamsevak Sangh to hold a rally of RSS chief Mohan Bhagwat on Jaunary 15 at Central Kolkata's Brigade Parade Ground.

Tags : CALCUTTA HIGH COURT   RASHTRIYA SWAYAMSEVAK SANGH   RALLY   KOLKATA  

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