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Supreme Court: 'No Law to Bar Centre From Advancing Union Budget' - (13 Jan 2017)

Supreme Court, while asking for legal provisions in support of plea seeking postponement of Budget presentation due to Assembly Elections in five States, has said that there's nothing in law that could bar Government from advancing date for presentation of Annual Budget for the year 2017-18.

Tags : SUPREME COURT   ANNUAL BUDGET   2017-18   ASSEMBLY ELECTIONS  

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