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Calcutta High Court Grants Conditional Permit to Hold Sansad Mela in Asansol - (13 Jan 2017)

Calcutta High Court has quashed Asansol Mayor Jitendra Tewari’s decision to deny BJP MP Babul Supriyo permission to hold proposed Sansad Mela in Asansol.

Tags : CALCUTTA HIGH COURT   ASANSOL   SANSAD MELA  

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