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Allahabad HC Seeks State’s Reply over Plea Challenging Order Including OBCs in SCs List - (13 Jan 2017)

Allahabad High Court has directed State Government to file a reply in response to a PIL challenging a Government Order (GO) to include 17 castes belonging to Other Backward Castes (OBC) category in list of Scheduled Castes.

Tags : ALLAHABAD HIGH COURT   OTHER BACKWARD CASTES  

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