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CIC Slams Delhi Government over Issuance of Thousands of Incorrect Caste Certificates - (11 Sep 2015)

Central Information Commission (CIC) has directed Delhi Govt. to explain measures taken to correct unconstitutionally given caste certificates to Chamars as "Jatavs" since 2011 till now besides when do they start certifying applicants with their original caste names and ways to compensate them.

Tags : CIC  DELHI GOVERNMENT  

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