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Allahabad HC Reserves Judgment on Appeal Against Conviction in Aarushi Talwar Murder Case - (12 Jan 2017)

Allahabad High Court has reserved its judgment on an appeal filed by dentist couple Rajesh and Nupur Talwar challenging their conviction by a CBI Court in 2013 for murder of their 14-year-old daughter Aarushi and Hemraj.

Tags : ALLAHABAD HIGH COURT   AARUSHI TALWAR MURDER CASE  

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