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NGT Seeks Report on Effects of Expansion of Mandideep Industrial Area - (11 Sep 2015)

National Green Tribunal (NGT) has directed Madhya Pradesh Pollution Control Board (MPPCB) and MP Audyogik Kendra Vikas Nigam (MPAKVN), to submit report on environment conservation, its effects on world heritage site Bhimbetka after expansion of industrial sector in Mandideep.

Tags : NATIONAL GREEN TRIBUNAL  MADHYA PRADESH POLLUTION CONTROL BOARD (MPPCB)   MP AUDYOGIK KENDRA VIKAS NIGAM (MPAKVN)  

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