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Delhi HC Directs Cairn India to Initiate Arbitration in Ravva Oil Field Dispute - (12 Jan 2017)

Delhi High Court has asked Cairn India Ltd to initiate arbitration proceedings within two weeks in a dispute at its Ravva oil field off the coast of Andhra Pradesh.

Tags : DELHI HIGH COURT   CAIRN INDIA   RAVVA OIL FIELD  

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