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Bombay HC Acquits Four Held For Rape & Murder of Minor Girl - (12 Jan 2017)

Bombay High Court has acquitted four youth, ten years after they were arrested for gangrape and murder of a three-and-a-half-year-old-girl in Govandi and ordered their release from prison.

Tags : BOMBAY HIGH COURT   RAPE   MURDER   MINOR GIRL  

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