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Bombay HC Rules, ‘Relationship Not a Factor That Affects Credibility of Witness’ - (12 Jan 2017)

Bombay HC, while observing that ‘relationship’ is not a factor to affect credibility of a witness, has dismissed appeals moved by six convicts, who were sentenced to life imprisonment for killing a youngster in 2010.

Tags : BOMBAY HC   CREDIBILITY   WITNESS  

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