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Calcutta HC Directs City Police to Decide on RSS Rally Permission Within 24 Hours - (12 Jan 2017)

Calcutta High Court has directed city police commissioner to decide within 24 hours an application seeking permission for RSS rally on January 14 to be addressed by its chief Mohan Bhagwat.

Tags : CALCUTTA HIGH COURT   RSS RALLY   MOHAN BHAGWAT  

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