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Calcutta HC Allows Congress MLA Facing Criminal Charges to Fly Abroad to Pursue PhD - (11 Jan 2017)

Calcutta High Court has granted permission to Santipur's Congress MLA Arindam Bhattacharya, who is facing several charges including rioting, to pursue his PhD in law from Maastricht University in Netherlands.

Tags : CALCUTTA HIGH COURT   ARINDAM BHATTACHARYA   CRIMINAL CHARGES   PHD  

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