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Bombay HC Raps MLA For Filing PIL Before Approaching Police - (11 Jan 2017)

Bombay High Court has rapped BJP MLA from Thane Sanjay Kelkar for moving the court with a PIL seeking criminal action against management and principals of unaided engineering colleges across Maharashtra without first approaching police.

Tags : BOMBAY HIGH COURT   BJP MLA   SANJAY KELKAR  

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