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Rajasthan High Court Slams State Govt over Vacant Posts in Medical Fraternities - (11 Jan 2017)

Rajasthan High Court has slammed State Government over vacant posts of doctors, paramedical staff and professors in hospitals and medical colleges, saying Government was not serious about filling these vacancies.

Tags : RAJASTHAN HIGH COURT   DOCTORS   PARAMEDICAL STAFF   PROFESSORS   VACANT POSTS  

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