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Karnataka High Court Restrains State, MLA to Hold ‘Open Street Festival’ - (11 Jan 2017)

Karnataka High Court has restrained State and Shantinagar MLA N.A. Haris from holding any ‘open street festival’ by closing 100 feet road in HAL 2nd stage at Indiranagar for traffic on January 15.

Tags : KARNATAKA HIGH COURT   OPEN STREET FESTIVAL  

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