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Bombay HC Gives Government ‘Last Chance’ to File Report in Kripashankar Assets Case - (10 Jan 2017)

Bombay High Court gave Government a last chance to submit a report on its probe into alleged disproportionate assets of former Mumbai Congress chief Kripashankar Singh.

Tags : BOMBAY HIGH COURT   KRIPASHANKAR SINGH   MUMBAI CONGRESS   DISPROPORTIONATE ASSETS  

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