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Delhi HC Directs DDA to Take Action on Tree Felling in Biodiversity Park - (10 Jan 2017)

Delhi High Court has directed Delhi Development Authority (DDA) to immediately act against felling of trees in Aravalli Biodiversity Park here, on a plea claiming that such activities would adversely impact environment and increase air pollution in city.

Tags : DELHI HIGH COURT   DELHI DEVELOPMENT AUTHORITY   ARAVALLI BIODIVERSITY PARK  

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