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NGT Raps DDA Over Delay in Submitting Report on Deconcretisation of Trees - (11 Sep 2015)

National Green Tribunal (NGT) has rapped Delhi Development Authority (DDA) for not submitting report on deconcretisation of trees in Delhi, even when five panels were formed to monitor the matter over a year ago.

Tags : NATIONAL GREEN TRIBUNAL   DELHI DEVELOPMENT AUTHORITY  

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