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Delhi High Court Rejects Plea to Transfer Chota Rajan’s Fake Passport Case Trial - (10 Jan 2017)

Delhi High Court has rejected a retired Government official's plea to transfer to Bengaluru her trial for allegedly issuing a fake passport to gangster Chhota Rajan, saying a District Court here could also hear it.

Tags : DELHI HIGH COURT   CHOTA RAJAN   FAKE PASSPORT  

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