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Supreme Court Notices Centre, 7 States Over Plea to Return Unused Land Acquired for SEZs - (10 Jan 2017)

Supreme Court has issued notice to Centre and seven States, including Tamil Nadu, on a PIL seeking return of unused land acquired for setting up of Special Economic Zones (SEZs) to farmers and a Court-monitored CBI probe into alleged flouting of SEZ rules by corporates.

Tags : SUPREME COURT   SPECIAL ECONOMIC ZONES   SEZ  

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