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Supreme Court Refuses to Stay Madras HC Decision Quashing Appointment of 11 TNPSC Members - (10 Jan 2017)

Supreme Court, while asking what will be fate of a State where a Public Service Commission of Class 10-pass persons interview Class 1 officer-candidates, has refused to stay a Madras High Court decision to quash appointment of 11 members of Tamil Nadu Public Service Commission (TNPSC).

Tags : SUPREME COURT   TAMIL NADU PUBLIC SERVICE COMMISSION   TAMIL NADU PUBLIC SERVICE COMMISSION  

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