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Delhi High Court Quashes FIR, Summons Against MNS Chief Raj Thackeray - (11 Sep 2015)

Delhi High Court has quashed FIR and summons issued against Maharashtra Navnirman Sena (MNS) Chief Raj Thackeray for alleged hate speeches against people of Bihar.

Tags : DELHI HIGH COURT   RAJ THACKERAY  

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